N. BALAYOGI

947 recorded High Court judgment(s) · 2008–2019

Courts

Telangana High Court	939
Andhra Pradesh High Court	8

Shaik Malik Basha v. The State of Telangana, — Telangana High Court (2019-02-25)
ARVETI THEATRE A/C v. THE STATE OF AP — Andhra Pradesh High Court (2019-01-03)
THE BAJAJ ALLIANZ INSURANCE CO. LTD., HYD. v. POSHETTY RAMULU, NIZAMABAD. AND 2 ANO. — Telangana High Court (2018-12-31)
A.MAJEED v. M/S.EAST WEST MARINE ENGINEERING WORKS AND 2 ORS — Telangana High Court (2018-12-27)
Racharla Bayya Reddy v. Pasavula Ramachandra , Ramachandra Reddy — Telangana High Court (2018-12-26)
Narra Sivannarayana, died per LRs 2 to 5 v. Jampani Suresh Babu, — Telangana High Court (2018-12-26)
KONDA CHINNA KULLAI SWAMY v. MEDA VENKATARAMAIAH — Telangana High Court (2018-12-24)
Bajaj Allianz General Insurance Company Limited v. Siddabathuni Sambasiva Rao, — Telangana High Court (2018-12-21)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD v. GANIREDDY SATYAVATHI AND 2 OTHERS — Telangana High Court (2018-12-21)
THE BAJAJ ALIANZ GENERAL INSURANCE CO. LTD., VISAKHAPATNAM. v. SRI. SUNKARA GOVINDH, VISAKHAPATNAM DIST., AND ANO. — Telangana High Court (2018-12-21)