N. B. SURYAWANSHI, VAISHALI PATIL-JADHAV

1,264 recorded High Court judgment(s) · 2025–2026

Courts

Bombay High Court

1264

DISPOSED OFF	1103
Admitted/Allowed/Granted/Rule Absolute	111
DISMISSED	18
Withdrawn	14
PARTLY ALLOWED AND PARTLY DISMISSED	9
(unspecified)	5
APPLICATION ALLOWED	2
Rejected at Admission stage	1

MADHAV MURLIDHAR PEDDAWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2026-04-28)
BANWIRSINGH GULABSINGH GOUR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2026-04-28)
SHRIKANT VISHWAMBHAR DESHMUKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2026-04-21)
VINOD LAXMAN AHIRE AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2026-04-09)
RAJABHAU SITARAM MALI v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2026-04-09)
PRALHAD CHENDIRAM SHELKE v. THE STATE OF MAHARASHTRA THROUGH ITS CHIEF SECRETARY AND OTHERS — Bombay High Court (2026-04-08)
SHAMLA SURYAKANT PATIL AND ANOTHER v. THE ASSISTANT DIRECTOR NATIONAL HORTICULTURAL BOARD AND OTHERS — Bombay High Court (2026-03-17)
SATISH KODANDARO DESHMUKH v. DEEPALI SATISH DESHMUKH — Bombay High Court (2025-12-18)
THE STATE OF MAHARASHTRA AND ORS v. BHAGWAT RAOSAHEB BOYANE — Bombay High Court (2025-12-18)
VENKAT NIVRUTI SONTAKE v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR AND ORS — Bombay High Court (2025-12-18)