N. B. SURYAWANSHI, SANDIPKUMAR C. MORE

496 recorded High Court judgment(s) · 2025–2025

Courts

Bombay High Court

496

DISPOSED OFF	312
Admitted/Allowed/Granted/Rule Absolute	73
DISMISSED	52
APPLICATION ALLOWED	29
Withdrawn	18
PARTLY ALLOWED AND PARTLY DISMISSED	10
BAIL GRANTED / REJECTED	1
Dismissed/Rule Discharged	1

NILKANTH LAXMAN HATTARGE v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR AND ANR — Bombay High Court (2025-11-07)
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR v. SHRIRAM PANDURANG DANGE — Bombay High Court (2025-11-07)
SHRIRAM PANDURANG DANGE v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR AND ANR — Bombay High Court (2025-11-07)
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR v. NILKANTH LAXMAN HATTARGE — Bombay High Court (2025-11-07)
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR v. MANOHAR RANGNATH TODKAR — Bombay High Court (2025-11-07)
PANDURANG GANPATI KADAM AND ANR v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR AND ANR — Bombay High Court (2025-11-07)
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR v. PANDURANG GANPATI KADAM — Bombay High Court (2025-11-07)
MANOHAR RANGNATH TODKAR DIED THR LRS KONDABAI AND ORS v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR AND ANR — Bombay High Court (2025-11-07)
RAMCHANDR RANGNATH TODKAR v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR AND ANR — Bombay High Court (2025-11-07)
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR v. RAMCHANDRA RANGNATH TODKAR — Bombay High Court (2025-11-07)