N. B. SURYAWANSHI, . MANJUSHA AJAY DESHPANDE

202 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASHTRA v. SANTOSH JAYDATTA KOKANE — Bombay High Court (2025-07-23)
• SANTOSH S/O JAYDATTA KOKANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-07-23)
• PRAVIN VASANTRAO TINGARE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-05-09)
• THE EX. ENGINEER, M.I.W. JALGAON AND ANR v. VIDYA RAMES AGRAWAL AND ORS — Bombay High Court (2025-05-09)
• NATTHU BHAVADU ZOPE DIED THR LRS KUSUM AND ORS v. THE COLLECTOR, JALGAON AND ORS — Bombay High Court (2025-05-09)
• TUSHAR SUNIL BAGUL v. PRAJAKTA TUSHAR BAGUL — Bombay High Court (2025-05-09)
• PRADIP VIJAYSING BATALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-05-09)
• Sri Sri Ravishankar vidya Mandir Sangamner of Sumeru Education Society v. Ranjitsinh Deval Principal Secretary — Bombay High Court (2025-05-09)
• RAHUL GAUTAM GAIKWAD v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-05-09)
• Dilip Shenfadu Padme v. Manukumar Shrivastav — Bombay High Court (2025-05-09)