N. B. SURYAWANSHI

7,476 recorded High Court judgment(s) · 2019–2025

Courts

Bombay High Court

7476

DISPOSED OFF	3114
APPLICATION ALLOWED	1414
Admitted/Allowed/Granted/Rule Absolute	1059
Withdrawn	719
DISMISSED	692
PARTLY ALLOWED AND PARTLY DISMISSED	195
RULE ABSOLUTE	89
Rejected at Admission stage	80

RAVIKUMAR DASHRATH MULE v. THE PRESIDENT ADARSHA SHIKSHAN PRASARAK MANDAL OSMANABAD AND OTHERS — Bombay High Court (2025-07-18)
CHETAN SUBHASH MASHALKAR v. THE PRESIDENT ADARSHA SHIKSHAN PRASARAK MANDAL OSMANABAD AND OTHERS — Bombay High Court (2025-07-18)
SATYABHAMABAI RAJESH RATHOD AND ORS v. UNION OF INDIA, THROUGH GENERAL MANAGER, SOUTH CENTRAL RAILWAYS, SECUNDRBAD, (TELANGANA) — Bombay High Court (2025-07-04)
MADHUBAI KISHANSINGH THAKUR AND OTHERS v. UNION OF INDIA THR GENERAL MANAGER, SOURTH CENTRAL RAILWAYS, SECUNDRABAD — Bombay High Court (2025-07-04)
SUDAM NIVRUTTI DUGANE AND ANR v. UNION OF INDIA THR G.M. SOUTH CENTRAL RAILWAYS, SECUNDRABAD (TELANGANA) — Bombay High Court (2025-06-20)
SHIVAJI DEVRAM MHASKE v. BHIMRAO VITTHAL MHASKE AND OTHERS — Bombay High Court (2025-06-20)
EXECUTIVE ENGINEER, (PROJECT STRENGTHENING) DIVISION OMERGA THR EX. ENGINEER, OSMANABAD AND ANR v. NAGNATH VISHWANATH BONGARGE — Bombay High Court (2024-12-20)
THE EX. ENGINEER, MINOR IRRIGATION DIVISION, JALGAON AND ORS v. GOVARDHAN RAMA CHAMBHAR — Bombay High Court (2024-12-20)
EXECUTIVE ENGINEER, (PROJECT STRENGTHENING) DIVISION OMERGA THR EX. ENGINEER, OSMANABAD AND ANR v. PANDURANG VISHWANATH BONGARGE — Bombay High Court (2024-12-20)
EXECUTIVE ENGINEER, (PROJECT STRENGTHENING) DIVISION OMERGA THR EX. ENGINEER, OSMANABAD AND ANR v. NAGNATH VISHWANATH BONGARGE — Bombay High Court (2024-12-20)