N. B. SURYAWANSHI

51 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• ABASAHEB BALASAHEB WARKHEDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-03)
• ABDUL WAHID ABDUL HAMID DIED THR LRS ABDUL MAJID ABDUL WAHID v. SHAIKH IRSHAD SHAIKH MUKHID AND OTHERS — Bombay High Court (2022-02-18)
• AMRUTA ANURATH BANDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-02-18)
• MOHANLAL RAMKISHAN AGRAWAL AND OTHERS v. DIRECTOR OF MUNICIPAL ADMINISTRATION AND OTHERS — Bombay High Court (2022-02-18)
• PANDURANG DAGA PATIL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-02-18)
• RAMESH BALIRAM PIMPLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-02-18)
• SHIVA TRUSTS LATE M L C VASANTRAOJI KALE LAW COLLEGE THROUGH ITS PRINCIPAL DR MIRZA ILYAS BAIG v. THE STATE OF MAHRASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2022-02-18)
• SHRI SANTAJI JAGNADE MAHARAJ BAHUUDDESHIYA SANSTHA KURHA THR ITS SECRETARY ARUN BAJIRAO CHAUDHARI v. THE STATE OF MAHARASHTRA THR ITS SECRETARY AND OTHERS — Bombay High Court (2022-02-18)
• SARASWATI SHIKSHAN JPRASARAK MANDAL TIVTHANA THR ITS PRESIDENT SOPAN SAHEBRAO BHANDARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-02-18)
• DASHRATH VITTHAL KOLPE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-02-18)