LexN. AUTHINATHAN
400 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 400 |
Disposal nature
| DISMISSED | 74 |
| GRANTED | 63 |
| ALLOWED | 56 |
| ORDERED | 39 |
| DISMISSED AS WITHDRAWAL | 36 |
| DISPOSED OF | 35 |
| PARTLY ALLOWED | 28 |
| DISMISSED FOR NON-PROSECUTION | 19 |
Recent judgments
- THE COMMISSIONER OF CUSTOMS v. M/S.JACKS METALS (P) LTD., — Madras High Court (2018-09-24)
- SENGALVA RAO v. RENGANATHA PADIYATCHI — Madras High Court (2018-01-18)
- M/S SATH SAMPRADHYAYA VARDHINI v. MR.HAZARIMAL DOSHI — Madras High Court (2018-01-11)
- T.GANESAN (DECEASED) v. P.A.G.HUSSAIN MOULANA — Madras High Court (2018-01-10)
- S.C.PANDIAN v. P.V.SRIINATH YESWANTH — Madras High Court (2018-01-10)
- S.C.PANDIAN v. P.V.SRIINATH YESWANTH — Madras High Court (2018-01-10)
- S.C.PANDIAN v. P.V.SRIINATH YESWANTH — Madras High Court (2018-01-10)
- P.V.SRINATH YESWANTH v. S.C.PANDIAN — Madras High Court (2018-01-10)
- SC PANDIYAN v. PV SRINATH YESWANTH — Madras High Court (2018-01-10)
- V. VEDIAPPAN v. SIVAGAMI — Madras High Court (2018-01-10)