LexN. AUTHINATHAN, A. SELVAM
1,642 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1642 |
Disposal nature
| PARTLY ALLOWED | 1293 |
| ALLOWED | 121 |
| DISMISSED | 92 |
| WITHDRAWN DISMISSED | 75 |
| DISPOSED OF | 46 |
| DISMISSED AS INFRUCTUOUS | 10 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED AS WITHDRAWAL | 2 |
Recent judgments
- C.SHANKAR v. MALARKODI — Madras High Court (2018-01-12)
- K.JAWAHAR v. J.LALITHA — Madras High Court (2018-01-12)
- K.PANDI, v. N.KALIMUTHAN, — Madras High Court (2017-11-01)
- V. SHANMUGAM, 45 YRS, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2017-08-31)
- V.BHUVANESHWARI, 33/F v. THE STATE REP. BY — Madras High Court (2017-08-31)
- JAYAPRADHA, F/38 v. THE DISTRICT COLLECTOR AND — Madras High Court (2017-08-31)
- BASUBEERAPPA, AGED 67 YEARS, v. THE SECRETARY TO GOVT., — Madras High Court (2017-08-31)
- TMT.THENMOZHI, AGED 43 YEARS, v. THE DISTRICT MAGISTRATE AND — Madras High Court (2017-08-31)
- THENMOZHI, AGED 36 YRS, v. THE SECRETARY TO THE — Madras High Court (2017-08-31)
- K.PACHIYAMMAL v. STATE OF TAMIL NADU REP.BY — Madras High Court (2017-08-31)