N.ANIL KUMAR

1,124 recorded High Court judgment(s) · 2013–2021

Courts

Disposal nature

Recent judgments

• CHACKO ALIAS BABU, S/O.REV.C.CHACKO v. ROSAMMA CHACKO, (REMOVED) — Kerala High Court (2021-11-30)
• CHACKO ALIAS BABU v. MERCY BENJAMIN AND OTHERS — Kerala High Court (2021-11-30)
• UNNIKRISHNAN v. THANKAKUTTY AMMA — Kerala High Court (2021-11-26)
• IBRAHIM, v. NAGAN, (DIED) (LRS IMPLEADED) — Kerala High Court (2021-11-26)
• PANANGADAN NAGAN, v. AVUNHIPURATH AYISHA, — Kerala High Court (2021-11-26)
• SURESH v. THEVARAKKAVU BHAGAVATHI KSETHRA KSEHMA TRUST — Kerala High Court (2021-11-25)
• P.G.BAIJU v. K.JOSEPH — Kerala High Court (2021-11-25)
• SAJIMON.M.A v. ALIYAR — Kerala High Court (2021-11-23)
• PATHARAM, (SOORNAD SOUTH) EDUCATIONAL AND CULTURAL SOCIETY NO.G.79, v. MADHAVAN RAMANADHAN — Kerala High Court (2021-11-22)
• RADHAKRISHNA PILLA v. CHIDAMBARAN — Kerala High Court (2021-11-19)