N.ANANDA,SUBHASH B ADI

29 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• STATE OF KARNATAKA v. SHRISHAIL YAMANAPPA DODAMANI — Karnataka High Court (2011-04-18)
• STATE OF KARNATAKA THROUGH THE CIRCLE POLICE v. GOURAWWA W/O BASAPPA BAJANTRI KARKALAMATTI — Karnataka High Court (2011-04-15)
• MEERASAB S/O FAKKRUSAB JAMADAR v. THE STATE OF KARNATAKA — Karnataka High Court (2011-04-15)
• DUNDAPPA MAHADEV KANKANWADI v. THE STATE OF KARNATAKA — Karnataka High Court (2011-04-08)
• THE STATE OF KARNATAKA v. MAHADEVAPPA BASAPPA NEGINAL — Karnataka High Court (2011-04-07)
• STATE BY PSI ATHANI v. SMT AKKATAI — Karnataka High Court (2011-04-05)
• STATE BY YAMAKANAMARADI POLICE v. BORAPPA BALAPPA HOSAGOUDAR — Karnataka High Court (2011-04-05)
• STATE BY YELLAPUR POLICE STATION v. VITHAL SHIVARAM GAONKAR — Karnataka High Court (2011-04-05)
• STATE OF KARNATAKA v. LAXMAN S/O RAMANNA NIGARI — Karnataka High Court (2011-04-01)
• STATE OF KARNATAKA BY PSI LOKAPUR POLICE STATION v. MANJU RANGAPPA KANNAPPANNAVAR — Karnataka High Court (2011-03-31)