N.ANANDA,PRADEEP D.WAINGANKAR

90 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• STATE BY JAYALAKSHMIPURAM POLICE v. SOMASHEKARA — Karnataka High Court (2014-12-19)
• SMT. S. VASUDA v. GURUMURTHY @ HARISHA @ GUNDA — Karnataka High Court (2014-12-18)
• STATE BY SHANIVARASANTHE POLICE v. K L VINODA S/O K T LINGARAJU — Karnataka High Court (2014-12-18)
• SHIVAPPA v. STATE OF KARNATAKA — Karnataka High Court (2014-12-17)
• STATE BY TERAKANAMBI POLICE v. SHIVAPPA — Karnataka High Court (2014-12-17)
• THE STATE BY POLICE v. RAMAPPA @ RAMESHA — Karnataka High Court (2014-12-16)
• G KANTHARAJU v. THE STATE OF KARNATAKA BY KAVALANDE P.S. — Karnataka High Court (2014-12-12)
• THE STATE OF KARNATAKA v. SRI NARASIMHA @ NARASIMHAIAH — Karnataka High Court (2014-12-12)
• STATE OF KARNATAKA v. RAVICHANDRA — Karnataka High Court (2014-12-11)
• HONNAMMA @ ANJALI @ PAPI v. STATE BY RURAL POLICE STATION, — Karnataka High Court (2014-12-11)