N.ANANDA

6,535 recorded High Court judgment(s) · 2008–2015

Courts

Karnataka High Court

6535

DISMISSED	3642
Partly Allowed	1124
ALLOWED	637
DISPOSED	433
ALLOWED AND REMANDED	422
Dismissed for Non-Prosecution	169
Converted	61
IA/Memo/VK/OP in disposal	19

MASTER ANSTON v. NIRANJAN KUMAR — Karnataka High Court (2015-04-29)
THE BRANCH MANAGER v. MASTER ANSTON — Karnataka High Court (2015-04-29)
BAJAJ ALLIANZ GENERAL, v. PADMAMMA, — Karnataka High Court (2015-04-28)
SRI RAGHAVENDRA KEMPANNA v. SMT SHWETHA RAGHAVENDRA — Karnataka High Court (2015-04-28)
SRI SUNIL KUMAR v. THE MANAGING DIRECTOR — Karnataka High Court (2015-04-27)
UNITED INDIA INSURANCE CO LTD v. SMT VARALAKSMAMMA — Karnataka High Court (2015-04-27)
SMT. AMBIKAMMA v. THE ORIENTAL INSURANCE COMPANY LTD — Karnataka High Court (2015-04-27)
SMT VARALAKSHMAMMA v. G.ASHWATHANARAYANA BABU — Karnataka High Court (2015-04-27)
M/S SUPREME AUTO DEALERS (P) LTD v. MASTER NITHIN — Karnataka High Court (2015-04-27)
SRI SIDDAPPA v. SRI K VIJAYA KUMAR — Karnataka High Court (2015-04-24)