LexN. ANAND VENKATESH, . P.DHANABAL
193 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 193 |
Disposal nature
| ALLOWED | 86 |
| DISPOSED OF | 35 |
| DISMISSED | 22 |
| ORDERED | 20 |
| PARTLY ALLOWED | 12 |
| CLOSED | 9 |
| WITHDRAWN DISMISSED | 8 |
| MODIFIED | 1 |
Recent judgments
- Kamaraj Perumal v. The Inspector of Police — Madras High Court (2026-04-08)
- Muthukumar v. The Inspector of Police — Madras High Court (2026-03-25)
- Vanitha v. The State of Tamilnadu — Madras High Court (2026-03-18)
- Karuppasamy v. The State of Tamilnadu — Madras High Court (2026-03-18)
- M. SARANYAN v. V.G. GENI — Madras High Court (2026-03-18)
- R.Ramkumar v. The State of Tamil Nadu, rep by The Additional Chief Secretary to the Government, — Madras High Court (2026-03-18)
- Ravi v. The State of Tamil Nadu — Madras High Court (2026-03-18)
- Mookkammal v. State Of Tamilnadu Rep By Inspector Of Police, Nalattinpudur — Madras High Court (2026-03-18)
- M/s.National Insurance Company Limited, v. P.Meera, — Madras High Court (2026-03-18)
- Roopesh @ Prasanth @ Praveen @ Prakash @ Ruban @ Kariyan v. State Of Tamilnadu Rep By Inspector Of Police, Elayangudi — Madras High Court (2026-03-18)