LexN. ANAND VENKATESH, K.K. RAMAKRISHNAN
615 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 615 |
Disposal nature
| ALLOWED | 249 |
| DISPOSED OF | 116 |
| ORDERED | 112 |
| DISMISSED | 79 |
| CLOSED | 27 |
| WITHDRAWN DISMISSED | 13 |
| PARTLY ALLOWED | 9 |
| (unspecified) | 3 |
Recent judgments
- Raman v. The Inspector Of Police — Madras High Court (2026-06-04)
- Muthuvelu v. The Deputy Inspector General of Prison, Madurai Zone, — Madras High Court (2026-06-03)
- Sowmiya v. The Home Secretary, — Madras High Court (2026-06-03)
- Kamalakannan v. Niranjana — Madras High Court (2026-06-03)
- Karnan v. The Deputy Inspector of General of Prison, — Madras High Court (2026-06-03)
- Tamilselvan v. The State Of Tamilnadu Rep By The Inspector Of Police, Kumbakonam West — Madras High Court (2026-06-03)
- Akkammal v. The State of Tamilnadu rep by — Madras High Court (2026-06-03)
- Reegan v. Sukumari (Died), 1. The Manager, — Madras High Court (2026-06-03)
- Tamil Nadu State Transport Corporation, v. Vijayalakshmi, — Madras High Court (2026-06-02)
- Paul Emerson Prasanna v. State Of Tamilnadu Rep By Inspector Of Police, Samayapuram — Madras High Court (2026-06-02)