LexN. ANAND VENKATESH
37,834 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 37834 |
Disposal nature
| DISPOSED OF | 19630 |
| ALLOWED | 6023 |
| DISMISSED | 3641 |
| CLOSED | 3605 |
| ORDERED | 2089 |
| WITHDRAWN DISMISSED | 1312 |
| BAIL GRANTED | 338 |
| PARTLY ALLOWED | 324 |
Recent judgments
- R. CHANDRASEKARAN v. COMMISSIONER OF SURVEY — Madras High Court (2026-03-13)
- Tmt. D.Sneha, IAS., and 2 others v. Mr. P.Mohanasundaram and 4 others — Madras High Court (2026-02-27)
- Mrs. S.Deepa, v. M.S.BABU — Madras High Court (2026-02-27)
- International Asset Reconstruction Company Pvt Ltd v. Don Bosco B — Madras High Court (2026-02-27)
- M. Smyrna v. Mr. P. Vikram — Madras High Court (2026-02-27)
- P.Dhanasekar v. M.Sathish Kumar — Madras High Court (2026-02-27)
- TATA CAPITAL HOUSING FINANCE LIMITED v. Maganti Megala — Madras High Court (2026-02-27)
- P. Annakodi, v. Thiru. B.Chandra Mohan, I.A.S., and 2 others — Madras High Court (2026-02-27)
- D. Francis v. Mr. Anand, — Madras High Court (2026-02-27)
- Cashwell Agencies A Partnership Firm v. Owners and Parties interested in the Vessel MV STAR JAKARTA IMO No 9528287 — Madras High Court (2026-02-27)