N. ANAND VENKATESH
12,211 recorded High Court judgment(s) · 2017–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 12211 |
Disposal nature
| DISPOSED OF | 4204 |
| ALLOWED | 2689 |
| CLOSED | 1825 |
| DISMISSED | 1198 |
| ORDERED | 840 |
| WITHDRAWN DISMISSED | 775 |
| GRANTED | 389 |
| DISMISSED AS INFRUCTUOUS | 104 |
Recent judgments
- 1.Subbaiah Nadar (Died), 2.S.Paulkumar, v. Balakrishnan, — Madras High Court (2026-04-30)
- CHANDRA v. SOUNDARI — Madras High Court (2026-04-10)
- N.CHELLIAH v. KARUPPAYEE — Madras High Court (2026-04-10)
- RAMASAMY, S/O.SHANMUGAM, v. ABDUL SATHAR — Madras High Court (2026-04-10)
- RAYAPPAN NADAR v. CHRISTURAJ @ SUSAI MICHAEL — Madras High Court (2026-04-10)
- RENGASAMY v. NARAYANASAMY(died) — Madras High Court (2026-03-27)
- SOMASUNDARAM PILLAI, (DIED) v. SUBBIAH THEVAR — Madras High Court (2026-03-27)
- ANNAMALAI THEVAR (DIED) 2.AYYUMPONNU v. SEENI THEVAR (Died) 2.Karuppaiah Thevar — Madras High Court (2026-03-27)
- RAKKAMMAL v. RAKKAMMAL — Madras High Court (2026-03-27)
- SENTHIL VADIVU v. PONNUSAMY — Madras High Court (2026-03-27)
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