MV MURALIDARAN, A.GUNESHWAR SHARMA

27 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• SMT. N. NALINIBALA DEVI v. SMT. I NALINI DEVI AND 2 OTHERS — Manipur High Court (2023-10-31)
• STATE OF MANIPUR v. SMT N. NALINIBALA DEVI — Manipur High Court (2023-10-31)
• I NALINI DEVI v. N. NALINIBALA DEVI — Manipur High Court (2023-10-31)
• SMT I NALINI DEVI v. SMT N NALINIBALA DEVI — Manipur High Court (2023-10-31)
• AMPPTA AND ANOTHER v. INDIAN OIL CORPORATION LTD. AND 2 OTHERS — Manipur High Court (2023-10-30)
• THE INDIAN OIL CORPORATION LTD. v. AMPPTA — Manipur High Court (2023-10-30)
• RAHAMJAN v. SANA @ SHANA — Manipur High Court (2023-10-30)
• THE REGIONAL INSTITUTE OF MEDICAL SCIENCES v. SMT. ANGOM RITA DEVI AND 2 OTHERS — Manipur High Court (2023-10-30)
• LENTINLAL HMAR v. STATE OF MANIPUR AND 10 OTHERS — Manipur High Court (2023-10-20)
• ARIBAM AJIT SHARMA v. STATE OF MANIPUR AND 17 OTHERS — Manipur High Court (2023-10-20)