MV MURALIDARAN

525 recorded High Court judgment(s) · 2019–2023

Courts

Manipur High Court

525

Disposed Off	186
Dismissed	105
Allowed	95
Closed	59
Dismissed as withdrawn	45
Dissmiss For Default/Non-Prosecution	9
Disposed of with direction	7
Infructuous	7

SURJAKUMAR OKRAM v. STATE OF MANIPUR — Manipur High Court (2023-10-31)
M. DIGBIJOY MEETEI v. AKOIJAM MANORANJAN SINGH AND 2 OTHERS — Manipur High Court (2023-10-31)
AKOIJAM MANORANJAN SINGH v. RAJESH KUMAR — Manipur High Court (2023-10-31)
AKOIJAM SANATOMBA SINGH v. SHRI THONGAM SHYAMO SINGH — Manipur High Court (2023-10-30)
STATE OF MANIPUR AND ANOTHER v. NORTHEAST FRONTIER RAILWAY AND 2 OTHERS — Manipur High Court (2023-10-20)
MD. NAJIR v. SPECIAL SECRETARY (HOME) AND 3 OTHERS — Manipur High Court (2023-02-02)
HL SEIKHOLEN MATE v. UNION OF INDIA 3 ORS — Manipur High Court (2023-02-02)
MD. FAZLUR RAHAMAN @ ABBAS v. SPECIAL SECRETARY (HOME) AND 2 OTHERS — Manipur High Court (2023-02-01)
STATE OF MANIPUR v. SHRI K.S. STANDHOPE — Manipur High Court (2023-02-01)
MOICHINGMAYUM ONGBI EPHAM YASMINE v. STATE OFMANIPUR AND 2 OTHERS — Manipur High Court (2023-02-01)