MV MURALIDARAN

1,526 recorded High Court judgment(s) · 2019–2023

Courts

Manipur High Court

1526

Allowed	639
Dismissed	258
Disposed Off	254
Infructuous	105
Closed	94
Dismissed as withdrawn	94
Withdrawn	42
Dissmiss For Default/Non-Prosecution	11

LEISHIYO KEISHING v. AWUNG SHIMRAY HOPINGSON AND 3 OTHERS — Manipur High Court (2023-10-30)
MS AL BARI and SONS v. UNION OF INDIA and 2 ORS — Manipur High Court (2023-10-30)
Kumari Amom Mema Devi v. Kumari Thongchom Manglembi Devi and another — Manipur High Court (2023-10-30)
TRIBAL YOUTH VOLUNTEERS ORGANISATION AND ANOTHER v. MUTUM CHURAMANI MEETEI AND 11 OTHERS — Manipur High Court (2023-10-30)
STATE OF MANIPUR AND 5 OTHERS v. KABRABAM SANJOY SINGH AND ANOTHER — Manipur High Court (2023-10-30)
IRUNGBAM SANTOSH SINGH v. STATE OF MANNIPUR AND 6 OTHERS — Manipur High Court (2023-10-30)
MS AL-BAARI and SONS v. UNION OF INDIA and 10 ORS — Manipur High Court (2023-10-30)
K.PAKA SINGH v. STATE OF MANIPUR — Manipur High Court (2023-10-30)
T Robita Devi v. Ramesh Gupta — Manipur High Court (2023-10-30)
YUMNAM NAOCHA v. STATE OF MANIPUR — Manipur High Court (2023-10-30)