MUZAFFAR HUSSAIN ATTAR

23 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• STATE TH.EDUCATION DEPTT. AND ORS. v. SWARAN KANTA — High Court of J&K and Ladakh (2014-04-30)
• UNION OF INDIA AND ANR. v. JAGDEV SINGH LANGHE — High Court of J&K and Ladakh (2014-04-22)
• UNION OF INDIA AND ANR. v. SURINDER KUMAR — High Court of J&K and Ladakh (2014-04-09)
• SYED NAZIR AHMED v. VINOD KUMAR BHAT AND ORS. — High Court of J&K and Ladakh (2014-04-09)
• JandK B.O.P.E.E TH.SECRETARY AND ORS. v. SUNANDANI SHARMA AND ORS. — High Court of J&K and Ladakh (2014-04-04)
• BALRAJ BAKSHI v. UOI.TH.MINIS.OF WATER RESOURCE AND ORS. — High Court of J&K and Ladakh (2014-04-03)
• RELIANCE GEN.INSURANCE CO.LTD. v. MOHD.SHARIEF NAIK — High Court of J&K and Ladakh (2014-04-03)
• J AND K BANK LTD. v. MOHANL LAL AND ORS. — High Court of J&K and Ladakh (2014-04-02)
• RAJINDER SINGH v. U.O.I. TH. DEFENCE AND ORS. — High Court of J&K and Ladakh (2014-04-01)
• UNION OF INDIA AND ORS. v. PRITAM CHAND — High Court of J&K and Ladakh (2014-04-01)