MURLIDHAR GANPATRAO GIRATKAR, Z.A. HAQ

189 recorded High Court judgment(s) · 2019–2020

Courts

Bombay High Court

189

DISMISSED	71
DISPOSED OFF	47
ALLOWED	36
OTHERS DISPOSED OFF	9
Disposed-Off	7
Dismissed/Rule Discharged	6
Admitted/Allwd/Granted/Rule Absolute	5
ALLOWED TO BE WITHDRAWN	4

PRAMOD LAXMAN JAMBULKAR v. SAROJINI PRAMOD JAMBULKAR — Bombay High Court (2020-01-02)
AAKASH KAILASH MANDLEKAR v. STATE OF MAH., THR. P.S.O. KHADAN DIST AKOLA AND ANOTHER — Bombay High Court (2019-12-20)
OMPRAKASH S/O RAMESHCHAND AGRAWAL v. STATE OF MAH., THR. P S GONDIA CITY — Bombay High Court (2019-12-20)
SMT. UMADEVI W/O GOPAL AGRAWAL AND ONE ANOTHER v. STATE OF MAH. THR. HINGNA POLICE STATION — Bombay High Court (2019-12-19)
FIROZ CHANDKHAN PATHAN v. DIVISIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR and ANOTHER — Bombay High Court (2019-12-18)
PRAKASH @ BANDU S/O LILADHARRAO PATNE v. STATE OF MAH. THR P.SO. P.S LAKADGANJ and ANOTHER — Bombay High Court (2019-12-18)
MEENA W/O. NATTHULAL SALAD and OTHR. v. THE STATE OF MAHARASHTRA THR. P.S.O., P.S. SHANTI NAGAR, NAGPUR — Bombay High Court (2019-12-18)
ANANTA S/O. PANDURANG MANKAR (IN JAIL) v. THE STATE OF MAHARASHTRA THR. ITS SECRETARY, HOME DEPARTMENT, — Bombay High Court (2019-12-18)
SHEETAL WD/O. DIGAMBAR CHAVHAN AND OTHERS v. STATE OF MAHARASHTRA THR. SECRETARY, DEPT. OF HOME MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2019-12-18)
KISHOR S/O LAXMANRAO FUTANE AND ANOTHER v. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI AND 6 OTHERS — Bombay High Court (2019-12-17)