MURLIDHAR GANPATRAO GIRATKAR

1,374 recorded High Court judgment(s) · 2009–2020

Courts

Bombay High Court

1374

C.A. Disposed off	334
Admitted/Allwd/Granted/Rule Absolute	333
ALLOWED	228
Disposed-Off	133
REJECTED	122
DISPOSED OFF	81
Dismissed/Rule Discharged	36
OTHERS DISPOSED OFF	26

SACHIN SUDHAKAR TANGADPALLIWAR v. STATE OF MAHARASHTRA THR. PSO PS SAWLI, TQ. SAWALI, DIST. CHANDRAPUR and ANOTHER — Bombay High Court (2020-09-24)
LAXMIKANT @ CHOTU KISHORECHAND RAI v. STATE OF MAHARASHTRA THR. PSO PS WANI, TQ. KELAPUR, DIST. YAVATMAL — Bombay High Court (2020-09-22)
M/S LAMBODAR REALTORS PVT. LTD. THR. ITS AUTHORISEDLY SIGNATORY, SHRI NARENDRA DHARNIDHARJI GANDHI v. M/S R.S NIWAS PVT. LTD., NEW DELHI AND ANOTHER — Bombay High Court (2020-09-22)
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH ITS CHIEF EXECUTIVE OFFICER, AMRAVATI. v. SMT. PRAMILA SHESHRAO HAGE, DEAD THROUGH LRS SUDHIR SHESHRAO HAGE — Bombay High Court (2020-09-10)
HARIDAS SHRIRAM DHOKNE v. STATE OF MAH. THR. PSO AKOT RURAL TQAKOT DISTAKOLA — Bombay High Court (2020-09-08)
SURESH KUMAR S/O RAGHUNATHRAO JADHAV AND OTHERS v. VIJAY S/O MANOHARRAO NAIK AND OTHERS — Bombay High Court (2020-09-08)
HARISH SATYANARAYAN RATHI AND 2 OTHERS v. SUBHASH DAMODHAR RATHI AND 4 OTHERS — Bombay High Court (2020-09-08)
PRATIK S/O VASANTRAO WAIRAGADE v. STATE OF MAH., THR. P.S.O. P.S. RAJURA TAH.RAJURA DISTCHANDRAPUR — Bombay High Court (2020-08-13)
PRASHANT S/O HARIDAS SINGANJUDE v. STATE OF MAH. THR. PSO PS TIRODA DISTGONDIA — Bombay High Court (2020-08-13)
MANISH S/O KISHNA SONWANE v. STATE OF MAH.THRO.P.S.O. , P.S. AROLI,TAHSIL RAMTEK, DIST NAGPUR. — Bombay High Court (2020-08-13)