MURALI PURUSHOTHAMAN

5,559 recorded High Court judgment(s) · 2010–2025

Courts

Kerala High Court

5559

DISPOSED OF	4237
CLOSED	441
DISMISSED AS INFRUCTUOUS	256
DISMISSED AS WITHDRAWN	193
DISMISSED	169
ALLOWED	105
DISMISSED AS NOT PRESSED	77
DISMISSED FOR NON PROSECUTION	22

SHALINI MINI PRAKASH v. SARATH SASIDHARA KURUP — Kerala High Court (2025-07-02)
MANJU DANIEL MATHEW v. MYLAPRA SERVICE CO OPERATIVE BANK — Kerala High Court (2025-04-11)
GOPINATH V M v. THE SPECIAL DEPUTY TAHASILDAR(RR) — Kerala High Court (2025-04-11)
MADHUSUDHANANPILLAI K.R v. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) — Kerala High Court (2025-04-11)
VAYATHU SREEDHARAN SAJI v. UNION OF INDIA — Kerala High Court (2025-04-10)
INDIRA KUMARI K.R v. CHANGANACHERRY TALUK COOPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD — Kerala High Court (2025-04-10)
SAJITHAKUMARI K B v. DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
RADHEESH KRISHNA R. S v. DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
KERALA STATE ROAD TRANSPORT CORPORATION WORKERS FEDERATION v. KERALA STATE ROAD TRANSPORT CORPORATION — Kerala High Court (2025-04-10)
V.WILSON v. K.S.F.E LIMITED — Kerala High Court (2025-04-10)