LexMURAHARI SRI RAMAN
2,099 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 2099 |
Disposal nature
| Disposed Off | 2037 |
| Lok Adalat Disposal | 29 |
| Dismissed | 15 |
| Dismissed For Default/Non-Prosecution | 8 |
| Converted | 6 |
| Withdrawn | 3 |
| Infructuous | 1 |
Recent judgments
- SANGHAMITRA BHUTIA v. STATE OF ODISHA — Orissa High Court (2026-06-02)
- RAJESH KUMAR MOHANTY @ RAJU v. STATE OF ODISHA — Orissa High Court (2026-06-02)
- SANGHAMITRA BHUTIA v. STATE OF ODISHA — Orissa High Court (2026-06-02)
- BANTI @ ADITYA BEHERA v. STATE OF ODISHA — Orissa High Court (2026-06-02)
- SK. ALAMUDDIN @ SK ALLABUDDIN v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- AJAYA @ KUNA BEHERA v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- ABINASH PATTNAYAK @ AKASH PATTNAIK v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- SOUMYARANJAN PRADHAN v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- UMASHANKAR SWAIN v. STATE OF ODISHA — Orissa High Court (2026-05-29)
- HIRENDRA KUMAR DAS @ HIRENDRA DAS @ DHIRENDRA DAS v. STATE OF ODISHA — Orissa High Court (2026-05-29)