MUNNURI LAXMAN

139 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• RISHAV PAL S/O SHRI ANIRUDH PAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-30)
• NAND KISHORE SON OF SHRI MANNU SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-04-30)
• RAMPAL GOCHAR S/O RAMHET GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-30)
• TINA NEGI D/O LT. SHRI JASWANT SINGH NEGI v. DIRECTOR GENERAL — Rajasthan High Court (2026-04-30)
• SUNEETA KUMARI D/O SHRI PITAMBAR SINGH, W/O SHRI MUKESH KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-30)
• BHARAT BHUSHAN SHARMA S/O SHRI PURAN CHAND SHARMA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-04-29)
• POOJA SONI W/O LOVE SWARNKAR v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-29)
• HARI SHANKAR S/O PARMESHWAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-29)
• ROHITASHW KUMAR S/O SH. BIRBAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-29)
• PRADEEP KUMAR MAHAWAR S/O SHRI RAM BHAROSI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-29)