MUNISHWAR NATH BHANDARI,VIVEK AGARWAL

35 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	28
Disposed off/Decided on merits	4
Dismiss other than merit(DD/Non Prosec./Abated)	3

KM. SUHDA v. State of U.P. AND 14 OTHERS — Allahabad High Court (2021-09-24)
MOHD. AYAZ KHAN v. UNION OF INDIA — Allahabad High Court (2021-09-24)
RAJENDRA SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-09-24)
HARIHAR KUNWAR AND 3 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-09-24)
SUNIL KUMAR YADAV v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-09-24)
KANHAIYA LAL v. INDIAN OIL CORPORATION LIMITED AND 2 OTHERS — Allahabad High Court (2021-09-24)
IN RE A CASE LOOKING FOR JUSTICE v. State of U.P. — Allahabad High Court (2021-09-23)
DAHCHALU NISHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-23)
MOHAMMAD SAJID v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-09-23)
KHUSHI HOSPITAL v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2021-09-23)