MUNISHWAR NATH BHANDARI,VIKRAM D CHAUHAN

58 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	40
Disposed off/Decided on merits	13
Dismiss other than merit(DD/Non Prosec./Abated)	4
Allowed/Partly Allowed on merits	1

BACHCHI LAL v. STATE OF U.P. — Allahabad High Court (2021-11-15)
SHYAM SUNDER SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-11-12)
SANJEEV KUMAR GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-11-12)
VIKAS SHUKLA v. STATE OF U P AND 7 OTHERS — Allahabad High Court (2021-11-12)
DR BHANU SHANKAR PANDEY AND 3 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-11-12)
SMT AMITA KUMARI v. DHARMENDRA SHARMA AND 2 OTHERS — Allahabad High Court (2021-11-12)
SANJEEV KUMAR ATREY v. THE COMMITTEE OF MANAGEMENT KISAN RASHTRIYA INTER COLLEGE AND 7 OTHERS — Allahabad High Court (2021-11-12)
AVNESH KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-11-12)
TITU KUMAR ALIAS TITU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-11-12)
RAM SURESH MAURYA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-11-12)