LexMUNISHWAR NATH BHANDARI,SUBHASH CHANDRA SHARMA
138 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 138 |
Disposal nature
| Dismissed on merits | 98 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 25 |
| Disposed off/Decided on merits | 14 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- RAGHUNANDAN v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-08-06)
- THE STATE OF U.P. AND 4 OTHERS v. C/M JANTA UCHCHTTAR MADHYAMIK VIDYALAYA AND ANOTHER — Allahabad High Court (2021-08-06)
- DHEERAJ YADAV v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-08-06)
- RAJENDRA KUMAR CHAUHAN AND 5 OTHERS v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2021-08-06)
- Umesh Chand Vishwakarma v. state of up & others — Allahabad High Court (2021-08-06)
- DESH RAJ GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-06)
- THE SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION AND 2 OTHERS v. KABIR JAISWAL AND 2 OTHERS — Allahabad High Court (2021-08-06)
- UJAIF @ NOOR ALAM AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-06)
- AJAY KUMAR PANDEY v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-08-06)
- KULDEEP KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-06)