LexMUNISHWAR NATH BHANDARI,SHAMIM AHMED
293 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 293 |
Disposal nature
| Disposed off/Decided on merits | 191 |
| Dismissed on merits | 81 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 13 |
| Allowed/Partly Allowed on merits | 5 |
| Reference Disposed off | 2 |
| Cases not falling above | 1 |
Recent judgments
- PIYUSH KUMAR VERMA v. State of U.P. — Allahabad High Court (2021-06-23)
- SUDHEER KUMAR VERMA @ MUKESH AND ANR. v. STATE OF U.P. — Allahabad High Court (2021-06-23)
- RAJU v. STATE OF U.P. — Allahabad High Court (2021-03-25)
- RAM SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2021-03-25)
- SHASHI AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-03-24)
- ankur kumar and anr. v. State of U.P. and 6 ors. — Allahabad High Court (2021-03-24)
- SMT. KAJAL AND ANOTHER v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2021-03-24)
- SMT. SALONI (CORPUS) v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2021-03-24)
- ASHISH GAUTAM AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)
- SADIQ @ MOHD. SADIQ v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)