LexMUNISHWAR NATH BHANDARI,SAURABH SHYAM SHAMSHERY
724 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 724 |
Disposal nature
| Disposed off/Decided on merits | 477 |
| Dismissed on merits | 150 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 87 |
| Allowed/Partly Allowed on merits | 10 |
Recent judgments
- REKHA LAVANIA AND 5 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-09-08)
- ALOK YADAV AND 7 OTHERS v. THE State of U.P. AND 48 OTHERS — Allahabad High Court (2021-07-26)
- SUBHASH CHANDRA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-07-26)
- ANKUR AGARWAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-26)
- MANOJ KUMAR SHARMA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-07-26)
- VIJENDRA SINGH AND ANOTHER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-02-26)
- UDAY PRATAP SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-02-26)
- VIVEK KUMAR SHARMA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-02-26)
- ARCHANA KUSHWAHA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-02-26)
- MANOJ KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-02-26)