LexMUNISHWAR NATH BHANDARI,ROHIT RANJAN AGARWAL
534 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 534 |
Disposal nature
| Disposed off/Decided on merits | 205 |
| Dismissed on merits | 205 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 87 |
| Allowed/Partly Allowed on merits | 37 |
Recent judgments
- STATE OF U.P. AND 3 OTHERS v. GAYASI LAL — Allahabad High Court (2021-11-16)
- SUMIT MISHRA AND 5 OTHERS v. State of U.P. AND 8 OTHERS — Allahabad High Court (2021-09-14)
- PRASHANT SHARMA AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-14)
- SUNIL KUMAR YADAV AND 21 OTHERS v. State of U.P. AND 10 OTHERS — Allahabad High Court (2021-09-14)
- RATNA PRIYA PANDEY AND 11 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-14)
- RAGHUVENDRA MANI PANDEY AND 21 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-14)
- CHANDAN MISHRA AND 43 OTHERS v. State of U.P. AND 13 OTHERS — Allahabad High Court (2021-09-14)
- SANDEEP DWIVEDI AND 49 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-14)
- ANURAG VERMA AND 32 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-14)
- AMIT SHEKHAR BHARDWAJ v. State of U.P. THROUGH SECRETARY, DEPARTMENT OF BASIC EDUCATION AND 2 OTHERS — Allahabad High Court (2021-09-14)