LexMUNISHWAR NATH BHANDARI,PIYUSH AGRAWAL
427 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 427 |
Disposal nature
| Dismissed on merits | 276 |
| Disposed off/Decided on merits | 103 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 31 |
| Allowed/Partly Allowed on merits | 17 |
Recent judgments
- VINOD AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-28)
- OM PRAKASH AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-28)
- REDDY VEERANNA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2021-10-28)
- SMT. SAROJ TRIPATHI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
- PRONOB KUMAR ROY AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-10-08)
- INDRAPAL AND 6 ORS. v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2021-10-08)
- PARMATAMA PRASAD PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
- Sh. SURENDRA SINGH CHAUHAN v. STATE OF U P THROUGH D.M. AND 4 OTHERS — Allahabad High Court (2021-10-08)
- HARI OM AGRAWAL and 16 OTHERS v. STATE OF U.P. and 6 OTHERS — Allahabad High Court (2021-10-08)
- PRABHAT RAJ MAGON AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)