MUNISHWAR NATH BHANDARI,PANKAJ BHATIA

31 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	12
Dismiss other than merit(DD/Non Prosec./Abated)	11
Dismissed on merits	8

HARSHIT KUMAR MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-10)
RAHUL BHUSHAN v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-12-10)
SUNIL SINGH CHAUHAN v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-12-10)
RANBIR SINGH SIROHI AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-12-10)
SMT. KUSUM SHUKLA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-10)
NAFEES KHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-10)
BHAVYA SHARMA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-12-10)
KAILASH CHAUDHARY v. State of U.P. AND ANOTHER — Allahabad High Court (2020-12-10)
AJAY KUMAR PANDEY AND 93 OTHERS v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2020-12-10)
JANARDAN AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-12-10)