LexMUNISHWAR NATH BHANDARI,JAYANT BANERJI
21 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 21 |
Disposal nature
| Dismissed on merits | 15 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Disposed off/Decided on merits | 3 |
Recent judgments
- RAHUL KUMAR BARANWAL v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-07-30)
- AJEET SINGH AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-07-30)
- ABHIST KUSUM GUPTA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-07-30)
- MANOJ KUMAR UPADHYAY v. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS AND 3 OTHERS — Allahabad High Court (2021-07-30)
- GAYATRI DEVI SMIRITI FOUNDATION (REGD) OFFICE NETA NAGAR JAT v. State of U.P. — Allahabad High Court (2021-07-30)
- CANARA BANK AND 2 OTHERS v. SHISHU PAL AND 20 OTHERS — Allahabad High Court (2021-07-30)
- KULDEEP KUMAR v. State of UP — Allahabad High Court (2021-07-30)
- SURENDRA YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-30)
- SUDHIR KUMAR SINGH v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-07-30)
- SATYA PRAKASH SINGH AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-30)