MUNISHWAR NATH BHANDARI,G R MOOLCHANDANI

27 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• MEGHRAJ SINGH S/O RAMSINGH B/C RAJPOOT v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-03-01)
• MEERA MALI W/O HARKESH MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-01)
• PRAKASH GURJAR S/O SHRI NANDA GURJAR B/C GURJAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-03-01)
• ASHOK S/O HANUMAN SAHAY B/C MEENA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-03-01)
• RAM MOHAN S/O SHRI GANGA SAHAY B/C BRAHMIN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-01)
• TANWAR SINGH SON OF NAND SINGH, v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-02-28)
• DURGESH SON OF SHRI SUMLA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-02-28)
• PIYUSH SHARMA S/O SHRI RAJENDRA PRASAD v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-02-28)
• SONU @ PRADEEP S/O SHRI MOOLCHAND B/C KEER v. STATE OF RAJASTHAN — Rajasthan High Court (2019-02-12)
• BALWANT @ BABA S/O NAGAR MAL B/C SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-02-12)