LexMUNISHWAR NATH BHANDARI,DINESH CHANDRA SOMANI
474 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 474 |
Disposal nature
| DISMISSED | 205 |
| DISPOSED OF | 160 |
| ALLOWED | 93 |
| WITHDRAWN | 9 |
| PARTLY ALLOWED | 3 |
| TRANSFERRED | 2 |
| PEREMPTORY | 2 |
Recent judgments
- PRAMOD JAISWAL SON OF SHRI KISHAN LAL JAISWAL, v. STATE OF RAJASTHAN, — Rajasthan High Court (2018-10-30)
- SIKANDAR @ KANARAM v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-10-30)
- SATYANARAYAN MEENA S/O SHRI KAILASH CHAND MEENA, v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-30)
- GEETA DEVI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-10-30)
- RAMESH S/O VIJENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-30)
- MAMTA W/O VIRENDRA YADAV v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-30)
- GOPAL LAL S/O GHISULAL B/C GOSWAMI v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-29)
- RAMGOPAL S/O SHRI RAMCHANDRA B/C JAT v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-29)
- BHAVISHYA BHANDARI @ KRISHNA S/O RAMSINGH BHANDARI B/C JATAV v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-29)
- SHANI @ NIYAMAT ALI S/O SHRI LIYAKAT ALI B/C MUSALMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-29)