LexMUNISHWAR NATH BHANDARI
24,919 recorded High Court judgment(s) · 2006–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 24734 |
| Allahabad High Court | 185 |
Disposal nature
| DISPOSED OF | 11861 |
| DISMISSED | 8750 |
| ALLOWED | 2693 |
| PREMPTORY | 903 |
| WITHDRAWN | 359 |
| Dismissed on merits | 93 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 69 |
| PARTLY ALLOWED | 57 |
Recent judgments
- RAKHI v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-12)
- DEEPAK PATEL v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-12)
- MUBEEN v. State of U.P. ANDAANOTHER — Allahabad High Court (2021-08-12)
- GOVIND YADAV v. State of U.P. AND ANR. — Allahabad High Court (2021-08-12)
- DASHMI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2021-08-12)
- Ravindra v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-12)
- PERVINDER ALIAS KALLU v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-12)
- MAHAVEER SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-12)
- JHALLU @ SAFI ALAM v. State of U.P. AND ANR. — Allahabad High Court (2021-08-12)
- JAY PRAKASH @ SONU v. STATE OF U.P. AND ANR. — Allahabad High Court (2021-08-05)