LexMUNISHWAR NATH BHANDARI,CHANDRA KUMAR RAI
34 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 34 |
Disposal nature
| Dismissed on merits | 21 |
| Disposed off/Decided on merits | 10 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- SMT. KANTI DEVI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-10-23)
- UPENDRA NATH DUBEY v. State of U.P. AND 11 OTHERS — Allahabad High Court (2021-10-23)
- BAITULLAH AND 27 OTHERS v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2021-10-23)
- FATAH SINGH AND 5 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-10-23)
- NEELAM DEVI AND ANOTHER v. STATE OF U.P. AND 20 OTHERS — Allahabad High Court (2021-10-23)
- NEELAM DEVI AND ANOTHER v. STATE OF U.P. AND 14 OTHERS — Allahabad High Court (2021-10-23)
- VIVEK SHARMA v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-10-23)
- JAI PRAKASH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-23)
- RAMESH CHANDRA SHARMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-23)
- RAJENDRA PRASAD AND 2 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-10-23)