MUNISHWAR NATH BHANDARI,BHALLA JAGDISH

115 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• A M AZAM AND ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
• BETA TRADING PVT LTD AND ORS v. UNION OF INDIA AND ANR — Rajasthan High Court (2010-10-29)
• M/S JAYBHART TEXITILES AND ORS v. UNION OF INDIA AND ANR — Rajasthan High Court (2010-10-29)
• M/S ESKAY K N IT INDIA LTD AND ORS v. UNION OF INDIA AND ORS — Rajasthan High Court (2010-10-29)
• M/S ALPHA INDIA AND ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
• M/S AVERA PROPERTIED PVT LTD v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
• VIJAY SAWANT AND ORS v. UNION OF INDIA AND ANR — Rajasthan High Court (2010-10-29)
• 21ST CENTURY ENTERTAINMENT PVT v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
• M/S AKSHAR MERCANTILE PVT LTD ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
• M/S CYBERINFO ZEEBOOMBA COM ORS v. UNION OF INDIA AND ORS — Rajasthan High Court (2010-10-29)