MUNISHWAR NATH BHANDARI,BANWARI LAL SHARMA

271 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• KUNJO v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2019-07-23)
• ALLU @ ALEEM S/O SHRI AZIZ KHAN B/C MUSLIM v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-13)
• JAMANA DEVI WIFE OF SHRI RAM LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-12)
• RAMESH MEENA AND ANOTHER v. C K MATHEW AND OTHERS — Rajasthan High Court (2019-03-11)
• RAJDINESH S/O SHRI SHIV SINGH B/C MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-11)
• JAGVEER SINGH v. STATE OF RAJ AND ORS — Rajasthan High Court (2019-03-11)
• NARENDRA S/O SHRI JAGDISH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-03-11)
• LOK SAMPATI SANRAKSHAN SAMITI v. STATE OF RAJ AND ORS — Rajasthan High Court (2019-03-11)
• PADAM SINGH S/O SHRI PRATAP SINGH B/C JAT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-11)
• KASNOOR W/O AALAM CHOUDHARY B/C MUSALMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-11)