MUNISHWAR NATH BHANDARI,ANIL KUMAR OJHA

153 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

153

Dismissed on merits	81
Disposed off/Decided on merits	54
Dismiss other than merit(DD/Non Prosec./Abated)	12
Allowed/Partly Allowed on merits	6

SMT. SUSHMA DHINGRA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-09-17)
KUMAR GAURAV GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-17)
PAWAN AGARWAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-17)
VARISHA NAAZ AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-17)
M/S HANDLOOM BHANDAR AND ANOTHER v. PUNJAB NATIONAL BANK AND 6 OTHERS — Allahabad High Court (2021-09-17)
ABHAY KUMAR v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-09-17)
AMAR PAL SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-17)
SATISH KUMAR AND 6 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-09-17)
SUMAN SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-09-17)
FIROZ v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-09-17)