MUNISHWAR NATH BHANDARI,AJAY BHANOT

36 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• OM NARAYAN GIRI AND ANOTHER v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND 3 OTHERS — Allahabad High Court (2020-09-10)
• SHESHMANI PANDEY v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-09-10)
• MAHIPAL AND 16 OTHERS v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-09-10)
• RISHI RATAN v. PUNJAB NATIONAL BANK AND 7 OTHERS — Allahabad High Court (2020-09-10)
• M/S SRIRAM FEEDS INDUSTRY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
• SHYAM BIHARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
• CHANDRA BHAN SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
• PRAMOD TEWARI AND ANOTHER v. STATE BANK OF INDIA — Allahabad High Court (2020-09-10)
• U.S. FOOD LIMITED v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
• SHYAM KUMAR MAURYA v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-09-10)