LexMUNISHWAR NATH BHANDARI,AJAI TYAGI
140 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 140 |
Disposal nature
| Dismissed on merits | 93 |
| Disposed off/Decided on merits | 34 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 6 |
| Allowed/Partly Allowed on merits | 5 |
| DISMISSED AS WITHDRAWN | 1 |
| (unspecified) | 1 |
Recent judgments
- GYANENDRA KUMAR SRIVASTAVA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- MD. ABAIS KHAN AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- ATUL KUMAR YADAV AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- TRILOK CHANDRA GAUR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- GAURAV ANAND v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- PAWAN KUMAR AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- RAM BODH AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- SANTOSH KUMAR AND ANR. v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- RAKESH KUMAR JAISWAL v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)
- JITENDRA KUMAR YADAV v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-09-09)