LexMUNGESHWAR SAHOO
6,570 recorded High Court judgment(s) · 2012–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 6570 |
Disposal nature
| DISMISSED | 4371 |
| ALLOWED | 1019 |
| BAIL GRANTED | 651 |
| CONVERTED | 185 |
| DISPOSED | 175 |
| D.F.D. FOR NON APPEARANCE | 151 |
| WITHDRAWN | 13 |
| REJECTED | 4 |
Recent judgments
- Shekh Thithar and Ors v. Bahadur Khatbey and Ors — Patna High Court (2018-09-14)
- Kamlesh Kumar v. Vinay Kumar and Ors — Patna High Court (2017-10-30)
- Mira Devi and Anr v. Malita Maitri and Ors — Patna High Court (2017-10-30)
- Kamal Kumar Nopani v. Aklu Rai and Ors — Patna High Court (2017-10-30)
- Smt. Rani Devi v. Sri Balmiki Prasad and Ors — Patna High Court (2017-10-18)
- Bhagwani Devi @ Bimla Devi v. Hatibansh Prasad and Anr — Patna High Court (2017-10-18)
- Byas Singh and Anr v. Ranjeet Singh and Ors — Patna High Court (2017-10-17)
- Devprakash Bhagat v. Vishwa Mohan Prasad and Ors — Patna High Court (2017-10-17)
- Chandeshwar Rai v. Nawal Kishore Sharma and Ors. — Patna High Court (2017-10-17)
- Bikash Singh v. Shyam Nandan Singh — Patna High Court (2017-10-12)