LexMUMMINENI SUDHEER KUMAR
54 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 54 |
Disposal nature
| DISPOSED OF | 31 |
| DISMISSED | 6 |
| ALLOWED | 5 |
| CLOSED | 3 |
| ORDERED | 2 |
| DISMISSED WITH COST | 2 |
| DELAY CONDONED | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- C. Prakash v. S.N.MEDIA — Madras High Court (2025-10-14)
- Deputy Commissioner of Income Tax v. Vishnusurya Projects and Infra Pvt. Ltd — Madras High Court (2025-07-29)
- D.SHARMELA v. THE REGISTRAR D.R.A.T CHENNAI — Madras High Court (2025-07-29)
- MS. HARAN TEXTILE COMPANY v. M/S. CITY UNION BANK LIMITED — Madras High Court (2025-07-29)
- V.B.KRISHNA KUMAR v. THE CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY — Madras High Court (2025-07-29)
- K.VIJAYAKUMAR v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-29)
- Sri Venkatesh Shyam Kumar v. CITY UNION BANK LTD — Madras High Court (2025-07-29)
- P.KAMALAKANNAN v. THE DISTRICT COLLECTOR, — Madras High Court (2025-07-29)
- S.PRABHAKARAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-07-29)
- B.R.HARI v. ALL INDIA COUNCIL FOR TECHNICA — Madras High Court (2025-07-29)