MUMMINENI SUDHEER KUMAR

4,265 recorded High Court judgment(s) · 2019–2026

Courts

Madras High Court

4265

ALLOWED	1326
DISMISSED	775
DISPOSED OF	717
CLOSED	446
ORDERED	290
DISMISSED AS INFRUCTUOUS	209
WITHDRAWN DISMISSED	198
DISMISSED FOR NON-PROSECUTION	196

J.Abraham Conitius v. The Tamil Nadu State Transport Corporation (Tirunelveli ) Ltd. — Madras High Court (2026-06-04)
P.Mayathevan v. The Tamil Nadu State Transport Corporation (Madurai) Ltd. — Madras High Court (2026-06-04)
C.Lali v. The Management of — Madras High Court (2026-06-04)
Jeya Singh C (31941) v. The Management of Tamil Nadu State Express Transport Corporation Limited — Madras High Court (2026-06-04)
N.Sivakumaran v. The Chairman — Madras High Court (2026-06-04)
T.Justin Rajan, v. The Managing Director, — Madras High Court (2026-06-04)
V.Thanappan(EDP No.T1A860084) v. The Tamil Nadu State Transport Corporation (Tirunelveli) Ltd. — Madras High Court (2026-06-04)
S.Joseph Diaz v. The Managing Director, — Madras High Court (2026-06-04)
Vijaya Kumar G.R.(Staff No.TR06519) v. The Managing Director — Madras High Court (2026-06-04)
Anitha K v. The State of Tamil Nadu represented by its Principal Secretary — Madras High Court (2026-06-04)