MUMMINENI SUDHEER KUMAR

5,938 recorded High Court judgment(s) · 2021–2023

Courts

Telangana High Court

5938

DISPOSED OF NO COSTS	3735
WITHDRAWN	599
ALLOWED NO COSTS	548
CLOSED NO COSTS	483
DISMISSED	310
DISMISSED NO COSTS	119
DISMISSED AS INFRUCTUOUS	65
DISMISSED AS NON PROSECUTION	49

Podila Venkateswarlu v. The State of Telangana, — Telangana High Court (2023-11-20)
Smt. Nemuri Laxmamma v. The State of Telangana — Telangana High Court (2023-11-20)
J. Ranganayakulu, v. State of A.P. Rep. by its Prl. Secretary to — Telangana High Court (2023-11-18)
L. Anil Kumar v. State of Telangana — Telangana High Court (2023-11-18)
SMT. KOTTE RAJU BAI, NIZAMABAD, AND 2 OTRS. v. THE STATE OF TELANGANA,REVENUE,HYD.,AND 2 OTRS. — Telangana High Court (2023-11-18)
MR. SYED MUQTADAR YOUSUF, HYDERABAD v. A.P. STATE WAKF BOARD, HYDERABAD AND 1 OTHER — Telangana High Court (2023-11-18)
Sahaja Infra v. State of Telangana — Telangana High Court (2023-11-18)
K,Satyavathi W/o K Sanjeeva Reddy v. The State of Telangana — Telangana High Court (2023-11-18)
Mohd. Azeem Ansari v. The State of Andhra PRadesh, — Telangana High Court (2023-11-18)
Sahaja Infra (but wrongly shown as Sahaja Infra Ltd.,) v. State of Telangana rep.by its Secretary, — Telangana High Court (2023-11-18)