MUKUL MUDGAL, . VALMIKI J. MEHTA

25 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• GOENKA INSTITUTE OF EDUCATION AND RESEARCH v. ANJANI KUMAR GOENKA & ANR. — Delhi High Court (2009-05-29)
• MOHAN MEAKIN LTD. v. INTERNATIONAL BREWERIES LTD. & ANR. — Delhi High Court (2009-05-21)
• RITIKA JHANJI v. RAGHUBIR SINGH SEHGAL & ORS. — Delhi High Court (2009-05-21)
• BHARAT SANCHAR NIGAM LTD. v. BWL LTD. — Delhi High Court (2009-05-19)
• M/S GOYAL MG GASES LTD. v. M/S DOUBLE DOT FINANCE LTD. & — Delhi High Court (2009-05-18)
• MAHESH GUPTA v. RANJIT SINGH & ORS. — Delhi High Court (2009-05-13)
• STATE TRADING CROPN.IND.LTD. v. M/S UNIVERSAL PAPER EXPORT CO. — Delhi High Court (2009-05-13)
• SINEXIMCO PTE.LTD. v. M.M.T.C.LTD. — Delhi High Court (2009-05-12)
• MMTC LTD v. SINEXIMCO PTE LTD — Delhi High Court (2009-05-12)
• PRIMA DEVELOPERS v. LORDS CO-OPERATIVE GROUP HOUSING SOCIETY LTD. — Delhi High Court (2009-05-08)