MUKUL MUDGAL, . REVA KHETRAPAL

25 recorded High Court judgment(s) · 2007–2018

Courts

Disposal nature

Recent judgments

• DILBAGH SINGH v. COMMISSIONER OF POLICE & ORS. — Delhi High Court (2018-10-25)
• M/S TANDAV FILM ENTERRAINMENT PVT. LTD v. M/S FOUR FRAME PICTURES & ANR. — Delhi High Court (2009-12-03)
• RAJVEER FOOD MARKETING (I) PVT. LTD. v. AMRIT BANASPATI COMPANY LTD. — Delhi High Court (2009-12-02)
• M/S AGGARWAL PACKERS & LOGISTICS PVT. LTD. v. M/S DRS LOGISTICS PVT. LTD. — Delhi High Court (2009-11-25)
• COURT ON ITS OWN MOTION v. MOHD.ABSAR AHMED — Delhi High Court (2009-11-18)
• M/S. I.C. TEXTILES LTD. v. SAN-A- TRADING COMPANY LTD. — Delhi High Court (2009-11-16)
• DIN COOPERATIVE G/H SOCIETY LT v. A.S.RANA — Delhi High Court (2009-11-03)
• D.D.A v. VERMA CONSTRUCTION COMPANY — Delhi High Court (2009-10-29)
• M/S BHARAT CATERING CORPORATION v. IRCTC & ANR. — Delhi High Court (2009-10-28)
• VEENA VERMA v. MCD & ANR — Delhi High Court (2009-10-13)