MUKUL MUDGAL, . MANMOHAN

64 recorded High Court judgment(s) · 2008–2010

Courts

Disposal nature

Recent judgments

• RAJENDER PRASAD &ORS. v. UOI & ORS. — Delhi High Court (2010-04-13)
• HINDSUTAN PREFAB LTD. v. D.D.A. — Delhi High Court (2009-02-12)
• AMARJIT KAUR & ORS. v. SATNAM KAUR & ORS. — Delhi High Court (2008-12-19)
• M.T.N.L. LTD. v. M/S UNIBROS & ANR. — Delhi High Court (2008-12-17)
• LARSEN & TOUBRO LTD (ECC DIVISION ) v. THE NATIONAL HIGHWAYS AUTHORITY OF INDIA — Delhi High Court (2008-12-16)
• RELIANCE INFRASTRUCTURE LTD. & ORS. v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ANR. — Delhi High Court (2008-12-16)
• GMR INFRASTRUCTURE LTD & ANR v. NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR — Delhi High Court (2008-12-16)
• GENERAL RUBBER WORKS & ANR. v. CONTINENTAL CARBON INDIA LTD. — Delhi High Court (2008-12-16)
• DLF-GAYATRI- LOR JOINT VENTURE & ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ANR — Delhi High Court (2008-12-16)
• SUMER SINGH v. M.C.D & ORS — Delhi High Court (2008-12-10)